M/S. Binoy Trading Co. And Anr vs Tata Motors Finance Limited
2023 Latest Caselaw 1824 Cal/2

OCD-12
                                ORDER SHEET

                                 AP/368/2023

                      IN THE HIGH COURT AT CALCUTTA
                       Ordinary Original Civil Jurisdiction
                                ORIGINAL SIDE
                             (Commercial Division)

                     M/S. BINOY TRADING CO. AND ANR.
                                  Versus
                      TATA MOTORS FINANCE LIMITED


  BEFORE:
  The Hon'ble JUSTICE MOUSHUMI BHATTACHARYA
  Date : 2nd August, 2023.


                                                                      Appearance:
                                                   Mr. Shyamal Chakraborty, Adv.
                                                        Mr. Debajyoti Mondal, Adv.
                                                               ...for the petitioners

                                                           Mr. Rohit Banerjee, Adv.
                                                     Mr. Saubhik Chowdhury, Adv.
                                                          Ms. Tapasika Bose, Adv.
                                                               ...for the respondent

The Court Learned counsel appearing for the parties have already

indicated their points.

List this matter on 7th August, 2023, under the heading "For

Judgment".

(MOUSHUMI BHATTACHARYA, J.)

bp.