J.K. Engineering Private Limited vs Ane Industries Pvt Ltd
2023 Latest Caselaw 1808 Cal/2

OCD-39

                                 ORDER SHEET

                       IN THE HIGH COURT AT CALCUTTA
                        Ordinary Original Civil Jurisdiction
                                 ORIGINAL SIDE
                              (Commercial Division)

                                  EC/316/2023

                      J.K. ENGINEERING PRIVATE LIMITED
                                      VS
                            ANE INDUSTRIES PVT LTD.



BEFORE:
The Hon'ble JUSTICE MOUSHUMI BHATTACHARYA

Date : 1st August, 2023.

Appearance:

Mr. Ishan Saha, Adv.

Mr. Kumarjit Sharma, Adv.

...for the petitioner

Mr. S.N. Mitra, Sr. Adv.

Mr. Sabyasachi Chowdhury, Adv.

Mr. Rajarshi Dutta, Adv.

Mr. Sourjya Ray, Adv.

The Court: Learned counsel appearing for the judgment-debtor submits

that two review applications pending before a Co-ordinate Bench on rejection of

the judgment-debtor's application for dismissal of the suit and against an order

permitting the suit to be transferred to the Commercial Division are due to be

taken up on 18th August, 2023. Counsel accordingly prays for an adjournment.

Learned counsel appearing for the decree-holder is in difficulty till 31st August,

2023.

List this matter on 5th September, 2023 as prayed for.

The affidavit of service filed in Court is taken on record.

(MOUSHUMI BHATTACHARYA, J.)

T.O.

A.R.(C.R.)