Hdfc Bank Limited vs Ranjan Naskar & Anr
2023 Latest Caselaw 1807 Cal/2

OD-3

                       IN THE HIGH COURT AT CALCUTTA
                        Ordinary Original Civil Jurisdiction
                                 ORIGINAL SIDE

                                  EC/362/2015

                              HDFC BANK LIMITED
                                      VS
                             RANJAN NASKAR & ANR.


BEFORE:
The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 1st August, 2023.

Appearance:

Mr. Paritosh Sinha, Adv.

Mr. Joydeep Roy, Adv.

The Court:- An adjournment is sought for on behalf of the award-holder.

The award-debtors remain unrepresented.

As a last chance, let this matter appear in the Monthly List of September,

2023.

The award-holder is directed to serve a notice on the judgment-debtors

and the Advocates who are appearing on their behalf and file an Affidavit of

Service on the returnable date.

(RAVI KRISHAN KAPUR, J.)

S.Bag