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Magma Fincorp Limited vs Era Infra Engineering Ltd
2023 Latest Caselaw 1798 Cal/2

Citation : 2023 Latest Caselaw 1798 Cal/2
Judgement Date : 1 August, 2023

Calcutta High Court
Magma Fincorp Limited vs Era Infra Engineering Ltd on 1 August, 2023
OD-23

                        IN THE HIGH COURT AT CALCUTTA
                         Ordinary Original Civil Jurisdiction
                                  ORIGINAL SIDE

                                    EC/503/2015

                            MAGMA FINCORP LIMITED
                                      VS
                          ERA INFRA ENGINEERING LTD.

BEFORE:
The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 1st August, 2023.

Appearance:

Mr. Paritosh Sinha, Adv.

Mr. K.K.Pandey, Adv.

Ms. E. Saha, Adv.

The Court:- It is submitted on behalf of the award holder upon

instructions that they do not want to proceed any further with this application.

The judgment debtors remain unrepresented.

In such circumstances, EC/503/2015 stands dismissed.

Interim orders, if any, stand vacated.

Liberty is granted to the decree holder to file a fresh execution application,

if the circumstances so warrant.

Liberty is also granted to take back the original copy of the award after

replacing the same with a photocopy thereof.

(RAVI KRISHAN KAPUR, J.)

S.Bag

 
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