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Soneko Marketing Private Limited vs Rashmi Metaliks Limited
2023 Latest Caselaw 976 Cal/2

Citation : 2023 Latest Caselaw 976 Cal/2
Judgement Date : 19 April, 2023

Calcutta High Court
Soneko Marketing Private Limited vs Rashmi Metaliks Limited on 19 April, 2023
OD-21
                                   ORDER SHEET

                                    EC/444/2022
                                  IA No.GA/1/2023

                        IN THE HIGH COURT AT CALCUTTA
                         Ordinary Original Civil Jurisdiction
                                  ORIGINAL SIDE
                              COMMERCIAL MATTER


                     SONEKO MARKETING PRIVATE LIMITED
                                 Versus
                         RASHMI METALIKS LIMITED

  BEFORE:
  The Hon'ble JUSTICE AJOY KUMAR MUKHERJEE

Date : April 19, 2023.

Appearance:

Mr. Biswaroop Mukherjee, Adv.

..for the decree-holder

Mr. Krishnaraj Thaker, Adv. Mr. Debdut Mukherjee, Adv. Mr. Gaurab Kr. Das, Adv.

Mr. Meghajit Mukherjee, Adv. ..for the judgment-debtor

In Re: IA No.GA/1/2023

The Court: Learned counsel appearing on behalf of the decree-holder seeks

for an accommodation to file affidavit-in-opposition.

Let such affidavit-in-opposition be filed within one week. Affidavit-n-reply,

if any, to be filed within ten days thereafter.

Let the matter appear on 12th May, 2023.

(AJOY KUMAR MUKHERJEE, J.)

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