M/S Ghose Estates vs Debsons Private Limited
2023 Latest Caselaw 935 Cal/2

OD-30

                      IN THE HIGH COURT AT CALCUTTA
                       Ordinary Original Civil Jurisdiction
                                ORIGINAL SIDE

                                  EC/84/2023

                            M/S GHOSE ESTATES
                                    VS
                          DEBSONS PRIVATE LIMITED


BEFORE:
The Hon'ble JUSTICE AJOY KUMAR MUKHERJEE

Date : 12th April, 2023.

Appearance:

Mr. Deva Nand Misra, Adv.

Mr. P. K. Singh, Adv.

The Court:- The decree-holder submits that no appeal has been preferred

against the decree. The decree-holder is directed to serve notice upon the

judgment-debtors through Speed Post with Acknowledgment Due.

The matter is made returnable three weeks hence.

(AJOY KUMAR MUKHERJEE, J.)

S.Bag