Indorama India Private Limited vs Collector Of Stamp Revenue
2023 Latest Caselaw 918 Cal/2

OD-3
                               ORDER SHEET

                            WPO/3281/2022
                      WITH APPELLATE SIDE MATTER
                            WPA/22339/2022

                     IN THE HIGH COURT AT CALCUTTA
                       Constitutional Writ Jurisdiction
                              ORIGINAL SIDE

                   INDORAMA INDIA PRIVATE LIMITED
                              VERSUS
                COLLECTOR OF STAMP REVENUE, KOLKATA

      BEFORE:
      The Hon'ble JUSTICE MOUSHUMI BHATTACHARYA

Date : April 11, 2023.

Appearance:

Mr. Ranjan Bachawat, Sr. Adv.

Mr. Kaushik Mondal, Adv.

Mr. Pawan Sharma, Adv.

Mr. Sarosij Dasgupta, Adv.

Mr. Ayan Banerjee, Adv.

Mr. Yash Singh, Adv.

The Court: Heard learned counsel appearing for the petitioner.

Counsel did not place reliance on the judgment of the Co-

ordinate Bench which is presently under appeal. This Court was inclined to

consider interim relief but for the submission that the learned Advocate

General would like to make submissions in the matter and is not present in

Court today, list this matter on 13th April, 2023.

(MOUSHUMI BHATTACHARYA, J.)

sg.