Nillesh Parrekh Alias Nilesh ... vs Reserve Bank Of India & Ors
2023 Latest Caselaw 893 Cal/2

OD-4 & 5

                              ORDER SHEET
                    IN THE HIGH COURT AT CALCUTTA
                      Constitutional Writ Jurisdiction
                             ORIGINAL SIDE

                            WPO/2768/2022
                 NILLESH PARREKH ALIAS NILESH PAREKH
                               VERSUS
                     RESERVE BANK OF INDIA & ORS.

                                     AND

                             WPO/772/2023
                   NILLESH PARREKH @ NILESH PAREKH
                               VERSUS
                     RESERVE BANK OF INDIA & ORS.

      BEFORE:
      The Hon'ble JUSTICE MOUSHUMI BHATTACHARYA
      Date : April 5, 2023.

                                                                       Appearance:
                                                      Mr. Jishnu Chowdhury, Adv.
                                                               Mr. Pranit Bag, Adv.
                                                             Mr. A. Agarwalla, Adv.
                                                      Mr. Souradeep Banerjee, Adv.
                                                               Ms. P. Garain, Adv.
                                                                 ..for the petitioner

                                                        Mr. Ranojit Chowdhury, Adv.
                                            ..for the respondent no.3 in item (4) and

respondent no. 4 in item (5)

The Court: Learned counsel appearing for the petitioner and the

Union Bank of India have filed their respective points.

Counsel appearing for the petitioner has also placed certain

decisions for the Court's consideration.

Reserved for judgment.

(MOUSHUMI BHATTACHARYA, J.)

sg.