Kabari Pvt. Ltd vs Shrimati Ila Basu & Ors
2023 Latest Caselaw 871 Cal/2

OD-1
                               EC/517/2014
                      IN THE HIGH COURT AT CALCUTTA
                  Ordinary Original Civil Jurisdiction
                              ORIGINAL SIDE

                                          KABARI PVT. LTD.
                                               -Versus-
                                          SHRIMATI ILA BASU & ORS.

BEFORE :
THE HON'BLE JUSTICE BIBHAS RANJAN DE

Date : 4th April, 2023 Appearance :

Mr. R.N. Jhunjhunwala, Adv.

...for the decree-holder..

The Court : None is appearing on behalf of the

judgment-debtors.

Mr. R.N. Jhunjhunwala, learned Advocate for the decree-

holder, submits that the decree-holder is willing to file a

supplementary affidavit incorporating the relevant facts and

subsequent events in connection with the instant execution

case. He further submits that Mr. Aditya Garodia, learned

Advocate-on-Record, appears for the judgment-debtors.

Liberty is given to file a supplementary affidavit on

behalf of the decree-holder and to cause service of that

supplementary affidavit upon the learned Advocate-on-Record for

the judgment-debtors.

List the matter on 2nd May, 2023.

(BIBHAS RANJAN DE, J.)

S.Das.