Rajesh Kumar Sadani vs Principal Commissioner Of ...
2023 Latest Caselaw 865 Cal/2

O-4



                            IN THE HIGH COURT AT CALCUTTA
                             CIVIL APPELLATE JURISDICTION
                                       ORIGINAL SIDE

                                     APOT/231/2022
                                    IA NO: GA/1/2022
                          RAJESH KUMAR SADANI
                                   VS.
            PRINCIPAL COMMISSIONER OF CUSTOMS (PORT) AND ORS.

BEFORE :
THE HON'BLE T.S. SIVAGNANAM ACTING CHIEF JUSTICE
              And
THE HON'BLE JUSTICE HIRANMAY BHATTACHARYYA
Date : 3rd April, 2023
                                                                                    Appearance :
                                                                       Mr. Sudhir Kr. Mehta, Adv.
                                                                                  ...for appellant.
                                                               Mr. Bhaskar Prosad Banerjee, Adv.
                                                                      Ms. Manasi Mukherjee, Adv.
                                                                          ...for Customs Authority
                                                                      Mr. Pranit Kumar Bag, Adv.
                                                                 Mr. Rhiddhiman Mukherjee, Adv.
                                                                          Mr. Jaydeep Guha, Adv.
                                                                           ...for respondent No. 5

The Court : - Heard learned Counsel on either side.

Since the legal issue, which is involved in this matter is pending before the

Hon'ble Supreme Court in an appeal arising out of an order passed by this Court and

the Hon'ble Supreme Court had also granted an order of stay of the said judgment.

Therefore, let the matter go out of the list giving liberty to the learned Advocate on either

side to mention the matter for inclusion in the list after the disposal of the Special Leave

Petition.

(T.S. SIVAGNANAM) ACTING CHIEF JUSTICE)

(HIRANMAY BHATTACHARYYA, J.)

pkd/GH