Citation : 2023 Latest Caselaw 2999 Cal
Judgement Date : 27 April, 2023
27th April, 2023 (D/L No.231) (SKB)
W.P.A. 103 of 2023
Chitra Mukherjee Versus Union of India and others
Mr. Rahul Karmakar, Mr. Jibantaraj Das Roy, Mr. Rittick Chowdhury, Ms. Champa Pal ... for the petitioner.
Mr. Sukumar Bhattacharyya, Mr. Somnath Adhikari ... for the U.O.I.
Mr. Debashis Saha ... for the Bank.
The notes of the parties are before the court.
List this matter on 10th May, 2023 under the
heading "For Judgment".
(Moushumi Bhattacharya, J.)
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