Chanchal Purkayastha vs Sharmistha Purkayastha
2023 Latest Caselaw 2952 Cal

S/L 201
26.4.2023

Court No.652 SD CO 1055 of 2020 With CAN 1 of 2023 Chanchal Purkayastha Vs.

Sharmistha Purkayastha

Mr. Suchit Kr. Banerjee Mr. Indranil Banerjee ... for the Petitioner.

Mr. Nilanjan Adhikari Mr. Subhajit Roy ... for the Opposite Party.

Learned counsel appearing on behalf of the opposite

party raised a preliminary point that the application is not

maintainable as appeal only lies against the order impugned.

Let the revisional application along with application

being CAN 1 of 2023 appear under the heading 'Contested

Application' on May 17, 2023.

Both the parties are directed to file affidavit of assets

and liabilities in terms of judgment passed in Rajnesh vs.

Neha reported in (2021) 2 SCC 324 by the next date.

(Ajoy Kumar Mukherjee, J.)