Citation : 2023 Latest Caselaw 2808 Cal
Judgement Date : 20 April, 2023
20th April,
(AK)
W.P.A 16229 of 2004
Adhunik Corporation Ltd. And another Vs.
West Bengal State Electricity Distribution Company Limited and others
Mr. Partha Sarathi Sengupta Mr. Biswaroop Bhattacharya Mr. Nilay Sengupta Mr. Sujit Banerjee ...for the petitioners.
Mr. Sumit Kumar Panja Mr. Sujit Sankar Koley ...for the WBSEDCL.
Written notes of arguments filed by learned counsel
for the WBSEDCL today be kept on record.
Hearing is concluded.
Judgment is reserved in the matter.
(Sabyasachi Bhattacharyya, J.)
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