Citation : 2023 Latest Caselaw 2799 Cal
Judgement Date : 20 April, 2023
5 IN THE HIGH COURT AT CALCUTTA
20.04.2023 CONSTITUTIONAL WRIT JURISDICTION
sb
Ct 550 APPELLATE SIDE
WPA 6356 of 2023
Food Corporation of India
Vs.
Union of India & Ors.
Mr. Kamal Kumar Chattopadhyay
... For the petitioner
Mr. Atarup Banerjee
Mr. Ayanabha Raha
... For the Union of India
Mr. Samiran Mondal
Mr. Abhinaba Dan
Mr. Nitish Samanta
... For the respondent no.4
Hearing concluded. Judgment reserved.
(Raja Basu Chowdhury, J.)
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!