Citation : 2023 Latest Caselaw 2671 Cal
Judgement Date : 18 April, 2023
18.04.2023 Serial no. 21 Dd
CRA 346 of 2021
In the matter of : Prabir Patar ... ...Appellant with
CRA 347 of 2021
In the matter of : Sunil Patar & Ors.
Mr. Arnab Chatterjee, Advocate ... ... Amicus Curiae
Mr. Partha Pratim Das, Ms. Manasi Roy, Advocates ... ...For the State
Subsequent to the judgment and order dated April 13, 2023, the Court is informed that the appellants in CRA 347 of 2021 were granted bail during the pendency of the appeal.
In view of the dismissal of the appeal and the affirmation of the impugned judgment of conviction and the order of sentence, the appellants in CRA 347 of 2021 will surrender before the appropriate Court within two weeks from date to serve the remaining part of the sentence.
The bail bond issued to the appellants in CRA 347 of 2021 be cancelled.
(Debangsu Basak, J.)
(Md. Shabbar Rashidi, J.)
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