Citation : 2023 Latest Caselaw 2555 Cal
Judgement Date : 13 April, 2023
13.04.2023 BP
Sl. 69 W.P.A. 25352 of 2022
Naba Kumar Mandal Vs.
The State of West Bengal & Ors.
Mr. Goutam Dey Mr. D. Sarkar Mr. Kushal Kumar ... for the petitioner
Mr. Saikat Banerjee Mr. Ratul Biswas Mr. Koushik Chowdhury ... for the Board
The case of the petitioner is covered by the
judgment and order passed by the Division Bench in
MAT 1594 of 2018 which has been delivered today i.e.
on 13.04.2023.
Therefore, the writ application is disposed of.
(Abhijit Gangopadhyay, J.)
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