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Another vs Union Of India And Others
2023 Latest Caselaw 2354 Cal

Citation : 2023 Latest Caselaw 2354 Cal
Judgement Date : 5 April, 2023

Calcutta High Court (Appellete Side)
Another vs Union Of India And Others on 5 April, 2023

5th April,

(AK)

W.P.A 2051 of 2023

M/s. Sancheti Graphitech Services Private Limited and another Vs.

Union of India and others

Mr. Rahul Karmakar Mr. Sounak Mukherjee Mr. Sourav Gucchait ...for the petitioners.

Mr. Sujit Sankar Koley ...for the WBSEDCL.

Mr. Somnath Bhattacharjee ...for the Union of India.

Written notes of arguments filed on behalf of the

WBSEDCL today be kept on record.

Hearing is concluded.

The matter is reserved for judgment.

(Sabyasachi Bhattacharyya, J.)

 
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