Crr vs Status : Cav
2023 Latest Caselaw 2301 Cal

04.04.2023 CRR 2798 of 2016

Court : 35 Balbina Tandon & Ors. Item Matter : 13 : CRR Vs.

Status : CAV Bench ID : 266010 The State of West Bengal & Ors. Transcriber : NANDY

Mr. Sandipan Ganguly, Senior Advocate Mr. Biswajit Manna, Advocate ......for the Petitioner Mr. Avik Ghatak, Advocate Mr. Fahad Imam, Advocate

Mr. Prasun Kumar Dutta, Advocate Mr. Subrato Roy, Advocate ......for the State

Mr. Ganguly, learned Senior Advocate, appearing for the petitioner, concludes his reply to the argument advanced by the opposite parties.

Hearing of the case is concluded and the same is reserved for judgment.

The interim order granted earlier is extended till the delivery of the judgment.

(RAI CHATTOPADHYAY, J)