Ramen Kumar Paul & Anr vs Jayanta Paul
2023 Latest Caselaw 2296 Cal

Citation : 2023 Latest Caselaw 2296 Cal
Judgement Date : 4 April, 2023

Calcutta High Court (Appellete Side)

Ramen Kumar Paul & Anr vs Jayanta Paul on 4 April, 2023

    11
04.04.2023
 Ct. No. 32
    rrc


                                 FAT 327 of 2016

                     [Ramen Kumar Paul & Anr. Vs. Jayanta Paul
                       & Ors. (Pratima Rani Paul, since deceased)]

                 Mr. Mukteswar Maity
                 Mr. Vinay Misra
                 Mr. Sumotro Das
                                           ..... For the appellants

                 Affidavit-of-service filed by the appellants be kept on

              record.

                 No one appears on behalf of the respondents.

Heard Mr. Maity, learned advocate appearing for the

appellants.

Judgment reserved.

(Partha Sarathi Chatterjee, J.) (Tapabrata Chakraborty, J.)

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