Hooghly River Bridge ... vs Senbo Engineering Ltd
2023 Latest Caselaw 1085 Cal/2

OCD-29 & 30
                               ORDER SHEET

                   IN THE HIGH COURT AT CALCUTTA
                 ORDINARY ORIGINAL CIVIL JURISDICTION
                            ORIGINAL SIDE
                        [COMMERCIAL DIVISION]

                                AP/419/2021
                              IA No.GA/1/2021

                HOOGHLY RIVER BRIDGE COMMISSIONERS
                                VS
                     SENBO ENGINEERING LTD.

                                     With

                                 EC/52/2022

                      SENBO ENGINEERING LTD
                                VS
                HOOGHLY RIVER BRIDGE COMMISSIONERS


     BEFORE:
     The Hon'ble JUSTICE SHEKHAR B. SARAF
     Date: April 27, 2023.
                                                                       Appearance:
                                                    Mr. Sarvapriya Mukherjee, Adv.
                                                        Mr. Sandip Dasgupta, Adv.
                                                            Mr. Aviroop Mitra, Adv.
                                                                ... for the petitioner

                                                          Mr. Dhruba Ghosh, Sr. Adv.
                                                             Mr. Rajarshi Dutta, Adv.
                                                               Mr. Arik Banerjee, Adv.
                                                             Mr. Nilay Sengupta, Adv.
                                                                 ... for the respondent

The Court: Heard learned counsel appearing for the petitioner.

Mr. Sarvapriya Mukherjee, learned counsel for the petitioner has

placed reliance on several judgments before this Court.

Let these matters appear on May 16, 2023 at 12:30 p.m.

(SHEKHAR B. SARAF, J.) RS