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Subir Kumar Mukhopadhyay vs Kesoram Industries Limited
2023 Latest Caselaw 1050 Cal/2

Citation : 2023 Latest Caselaw 1050 Cal/2
Judgement Date : 25 April, 2023

Calcutta High Court
Subir Kumar Mukhopadhyay vs Kesoram Industries Limited on 25 April, 2023
OD 32
                             ORDER SHEET
                              AP/578/2022
                    IN THE HIGH COURT AT CALCUTTA
                  ORDINARY ORIGINAL CIVIL JURISDICTION
                             ORIGINAL SIDE


                       SUBIR KUMAR MUKHOPADHYAY
                                   VS
                       KESORAM INDUSTRIES LIMITED


  BEFORE:
  The Hon'ble JUSTICE SHEKHAR B. SARAF
  Date: 25th April, 2023.

                                                                        Appearance:
                                                      Mr. Gopal Ch. Ghosh, Adv.
                                                     Mr. Rajkrishna Mondal, Adv.
                                                             . . .for the petitioner.

                                                             Mr. Tridib Bose, Adv.
                                                          Mr. Debjyoti Saha, Adv.
                                                           . . .for the respondent.

The Court: Heard counsel appearing on behalf of the parties.

Judgment reserved.

Written notes filed in Court be taken on record.

(SHEKHAR B. SARAF, J.)

sp/

 
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