Ugro Capital Ltd vs Bay Leaf Bistro And Ors
2023 Latest Caselaw 1007 Cal/2

ODC 17
                                    ORDER SHEET
                                     EC/154/2023
                           IN THE HIGH COURT AT CALCUTTA
                         ORDINARY ORIGINAL CIVIL JURISDICTION
                                COMMERCIAL DIVISION


                                  UGRO CAPITAL LTD
                                          VS
                               BAY LEAF BISTRO AND ORS

  BEFORE:
  The Hon'ble JUSTICE SHEKHAR B. SARAF

Date: 20th April, 2023.

Appearance:

Ms. Shrayshee Das, Adv.

The Court: This is an application for enforcement of an award dated 7th April,

2022. The award is for a sum of Rs.38,76,395.77/-. It is submitted on behalf of the

decree holder that the award has become final, binding and enforceable and remained

unsatisfied till date.

The award holder has served the execution application with all its Annexure and

the Tabular Statement to the judgment debtor. The award holder files the affidavit of

service in Court today which shows for all the judgment debtors, the endorsement is

"Addressee Absent - Intimation served".

In view of the aforesaid, let there be an order of substituted service through

publication in one English newspaper and one vernacular newspaper having wide

circulation at the place where the judgment debtor resides or carries on business.

Let this matter appear ten weeks hence.

(SHEKHAR B. SARAF, J.)

sp/