Reshma Sambtani & Ors vs Ideal Real Estate Private Limited ...
2023 Latest Caselaw 1005 Cal/2

OD-3
                                 ORDER SHEET


                           IA No.GA 3 of 2023
                                   In
                             CS 184 of 2021
                   IN THE HIGH COURT AT CALCUTTA
                 ORDINARY ORIGINAL CIVIL JURISDICTION
                             ORIGINAL SIDE


                       RESHMA SAMBTANI & ORS.
                                 VS.
                 IDEAL REAL ESTATE PRIVATE LIMITED & ANR.



BEFORE:
The Hon'ble JUSTICE ARINDAM MUKHERJEE

Date: 20th April, 2023.

Mr. Anirban Kar, Mr. Munshi Ashiq Elahi, Ms. Snigdha Das, Ms. Sushmita Bhattacharjee, Advocates for petitioner. Mr. Debnath Ghosh, Mr. Manoj Kr. Tiwari, Advocates for defendant no.1.

The Court : This is an application for summary judgment under the

provision of Chapter XIIIA of the Original Side Rules of this Court.

After hearing the parties, let this matter be adjourned till 25th April,

2023 to enable the learned Advocate for defendant no.1 to take necessary

instructions.

(ARINDAM MUKHERJEE, J.)

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