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Of Kabaddi Tent Maidan vs Bengal Amateur Kabaddi ...
2022 Latest Caselaw 7204 Cal

Citation : 2022 Latest Caselaw 7204 Cal
Judgement Date : 29 September, 2022

Calcutta High Court (Appellete Side)
Of Kabaddi Tent Maidan vs Bengal Amateur Kabaddi ... on 29 September, 2022
29.09.2022
 Sl.No. 11
 Ct.No.3
Amalranjan
                IN THE HIGH COURT AT CALCUTTA
                 CIVIL APPELLATE JURISDICTION
                        APPELLATE SIDE

                         FAT 265 of 2022

                Amateur Kabaddi Federation of India,
                       West Bengal State Unit
                      of Kabaddi Tent Maidan.
                                VS
             Bengal Amateur Kabaddi Association & Ors.
                               With
                           CAN/1/2022

                  Mr. Kamalesh Bhattacharya
                  Mr. Mani Sankar Chattopadhyay
                                             ...for the appellant

                  Mr. Santanu Das
                                                ...for the respondents

Re: CAN/1/2022 (stay)

List this appeal and the connected

application on 1st November, 2022.

Learned advocate for the respondents

assures the court that till 7th November, 2022 or

until further order, whichever is earlier, his

clients shall not take any steps to enforce the

impugned judgment and decree dated 29th

August, 2022.

( Biswaroop Chowdhury,J. ) ( I. P. Mukerji,J. )

 
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