Mahendra Kumar Jain vs State Of West Bengal & Ors
2022 Latest Caselaw 6904 Cal

23.09.2022
 Ct. 5
 D/L 2
  ab


                                 WPA 18543 of 2022

                               Mahendra Kumar Jain
                                        -Vs-
                             State of West Bengal & Ors.


             Mr.   Kalyan Kumar Bandopadhyay,
             Mr.   Probal Mukherjee,
             Mr.   Anuj Singh,
             Mr.   Ajoy Agarwal,
             Mr.   Soumapriyo Chowdhury
             Mr.   Sanket Sarawgi,
             Mr.   Arka Banerjee
                                                  ... for the petitioner

             Mr. Amitesh Banerjee,
             Mr. Tarak Karan
                                                      ... for the State

             Mr. Pranab Kumar Dutta,
             Mr. Nilay Sengupta,
             Mr. Indranil Banerjee
                                          ... for the respondent no. 6

Mr. Jaydip Kar, Mr. Sabyasachi Banerjee, Mr. Ayan Bhattacharya, Mr. Sujit Banerjee, ... for the respondent nos. 7 to 9

Learned counsel appearing for the petitioner and

the respondent nos. 7 to 9 have handed up their short

notes.

List this matter on 28th September, 2022 under

the heading "For Judgment".

( Moushumi Bhattacharya, J.)