Harish Kapoor vs Anil Kapoor & Ors
2022 Latest Caselaw 6755 Cal

S/L 3
20.9.2022

Court No.652 SD CO 2571 of 2022

Harish Kapoor Vs.

Anil Kapoor & Ors.

Mr. M.S. Yadav ... for the Petitioner.

Learned counsel for the petitioner submits that due to

inadvertence, a mistake occurred in the order dated September

7, 2022. In the fifth line of the first paragraph the word "to the

court of Civil Judge (Senior Division), 2nd Court, at 24 parganas

South at Alipore" shall be deleted and in its place "to this

Hon'ble Court" shall be inserted.

Let the same be treated as part of the order dated

September 7, 2022. Rest of the judgment dated September

7, 2022 remains unaltered.

(Ajoy Kumar Mukherjee, J.)