Mrs. Preeta Ganguly Nee ... vs Dr. Suparna Gangopadhyay & Ors
2022 Latest Caselaw 6494 Cal

12.09. 2022 item No.17 &18 n.b.

ct. no. 30 CRR 3730 of 2019

Mrs. Preeta Ganguly nee Bhattacharyya Vs.

Dr. Suparna Gangopadhyay & Ors.

With CRR 112 of 2020

Dr. Suparna Gangopadhyay Vs.

The State of West Bengal & Ors.

Mr. Sanjoy Banerjee, Ms. Senjuti Chakraborti .... For the petitioner in CRR 3730 of 2019 & the opposite party in CRR 112 of 2020. Mr. Kollal Basu, Mr. Bratin Kr. Dey, Mr.Santanu Talukdar ... for the opposite party in CRR 3730 of 2019 & the petitioner in CRR 112 of 2020.

Heard learned advocate for both sides.

Considering the nature of the case, let there be an

exchange of affidavit of assets and to file the same before this

Court on next date to consider the prayer of both the parties

which has been preferred against the same order/judgment.

Let the matter appear on September 21, 2022 for

hearing.

( Shampa Dutt (Paul), J.)