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Sandip Kuila vs Indian Oil Corporation Limited ...
2022 Latest Caselaw 6468 Cal

Citation : 2022 Latest Caselaw 6468 Cal
Judgement Date : 9 September, 2022

Calcutta High Court (Appellete Side)
Sandip Kuila vs Indian Oil Corporation Limited ... on 9 September, 2022
9th September, 2022
  (D/L No.333)
    (SKB)

                                            W.P.A. 14420 of 2022
                                                    With
                                               CAN 2 of 2022

                                                 Sandip Kuila
                                                    Versus
                                   Indian Oil Corporation Limited and others


                                  Mr. Amit Kumar Nag
                                                       ... for the applicant.



                           Learned counsel appearing for the applicant seeks

                      modification of the judgment passed by this court on

                      28th July, 2022.

                           Since on one appears for the respondents (writ

petitioners before the court), list this matter on 14th

September, 2022.

Learned counsel for the applicant is requested to

inform the respondents about the next date of hearing.

(Moushumi Bhattacharya, J.)

 
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