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Bablu Chandra Dey @ Babul vs Unknown
2022 Latest Caselaw 6275 Cal

Citation : 2022 Latest Caselaw 6275 Cal
Judgement Date : 5 September, 2022

Calcutta High Court (Appellete Side)
Bablu Chandra Dey @ Babul vs Unknown on 5 September, 2022

05.09.2022 CRA 306 of 2009 S/L. 30 Court No.12 In the matter of: Bablu Chandra Dey @ Babul Suvayan/ Sourav ....Appellant.

Mr. Subir Banerjee Mr. Sandip Bandyopadhyay Ms. Ruxmini Basu Roy ...for the appellant.

Mr. S. G. Mukherjee, Ld. PP Ms. Faria Hossain Mr. Ashok Das ...for the State.

Affidavit-of-service filed by the learned Counsel appearing for

the appellant on Public Prosecutor is taken on record.

Heard Mr. Subir Banerjee, learned Counsel appearing for the

appellant and Ms. Faria Hossain, learned Counsel led by Mr.

Saswata Gopal Mukherjee, learned Public Prosecutor appearing for

the State.

Hearing concluded.

Judgment reserved.

(Chitta Ranjan Dash, J.)

(Partha Sarathi Sen, J.)

 
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