M/S. Universal Seaport Private ... vs The Chairman
2022 Latest Caselaw 2575 Cal/2

ODC-22 & 23

                             ORDER SHEET

                   IN THE HIGH COURT AT CALCUTTA
                    Ordinary Original Civil Jurisdiction
                             ORIGINAL SIDE
                          (Commercial Division)

                              EC/98/2022

             M/S. UNIVERSAL SEAPORT PRIVATE LIMITED
                               VS
    THE CHAIRMAN, BOARD OF TRUSTEES FOR THE PORT OF KOLKATA

                                   AND

                              AP/288/2020
                           IA NO: GA/1/2020

                THE CHAIRMAN BOARD OF TRUSTEES FOR
              SHYAMA PRASAD MOOKHERJEE PORT KOLKATA
                                 VS
                   UNIVERSAL SEA PORT PRIVATE LTD


  BEFORE:
  The Hon'ble JUSTICE SHEKHAR B. SARAF

Date : 26th September, 2022

Appearance:

Mr. Ratnanko Banerji, Sr. Adv. Ms. Vidushi Chokhani, Adv. Mr. Vikram Wadehra, Adv.

Ms. Nupur Rathi, Adv. Mr. Raunak Bose, Adv.

Mr. A. Sen, Adv.

Mr. Abhrajit MItra, Sr. Adv.

Mr. Pranit Bag, Adv. Mr. Snehashis Sen, Adv. Mr. Abhishek Banerjee, Adv.

Mr. Aditya Sarkar, Adv. Mr. Sourav Ghosh, Adv.

The Court: Heard Counsel appearing on behalf of the parties.

Judgment reserved.

(SHEKHAR B. SARAF, J.)

R.Bhar