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Gourhari Maity vs The State Of West Bengal & Ors
2022 Latest Caselaw 7874 Cal

Citation : 2022 Latest Caselaw 7874 Cal
Judgement Date : 28 November, 2022

Calcutta High Court (Appellete Side)
Gourhari Maity vs The State Of West Bengal & Ors on 28 November, 2022

02 28.11.2022 NB Ct. 39 WPA 14387 of 2013

Gourhari Maity Vs.

The State of West Bengal & Ors.

Mr. Amit Kr. Pan, Ms. Tanusri Santra.

...for the petitioner.

Mr. Soumitra Bandopadhyay, Mr. Prasanta Behari Mahata.

...for the State.

A fresh written note of submissions filed on behalf of

the petitioner is taken on record.

Hearing is concluded.

Judgment is reserved.

(Jay Sengupta, J.)

 
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