Sushil Mandal vs Unknown
2022 Latest Caselaw 7785 Cal

                                          CRA (DB) 5 of 2022
23.11.2022

With Sl. 70 Court No.29 IA No.: CRAN 2 of 2022 (AD)

In the matter of: Sushil Mandal ... Appellant.

Mr. Sumanta Chakraborty Ms. Kasturi Dutta ... for the appellant.

Mr. Partha Pratim Das Ms. Manasi Roy ... for the State.

Heard the learned Advocate for the appellant and the learned

Advocate for the State.

Written notes on arguments filed on behalf of the appellant

and the State are taken on record.

Hearing concluded. Judgment reserved.

(Debangsu Basak, J.)

(Md. Shabbar Rashidi, J.)