Samir Das @ Kabla vs Unknown
2022 Latest Caselaw 7724 Cal

                                         CRA 50 of 2020
21.11.2022

Sl. 51 Court No.29 In the matter of: Samir Das @ Kabla (AD) ...Appellant.

Mr. Jayanta Narayan Chatterjee Ms. Jayashree Patra Ms. Sreeparna Ghosh ... for the appellant.

Mr. Sayanti Santra ... for the appellant appointed by High Court Legal Services Authority.

Mr. Prasun Kumar Datta, Ld. APP Mr. Santanu Deb Roy Md. Kutubuddin ... for the State.

Heard the learned Advocate for the appellant as well as Ms.

Sayanti Santra, learned Advocate appointed for the appellant in

terms of the order dated March 12, 2020.

Heard the learned Advocate for the State also.

Notice on arguments submitted in Court be taken on record.

Hearing concluded. Judgment reserved.

(Debangsu Basak, J.)

(Md. Shabbar Rashidi, J.)