Sipra Kanji vs The Kolkata Municipal ...
2022 Latest Caselaw 7467 Cal

10.11.2022 Item No.13.

Court No.6.

S. De R.V.W. 93 of 2015 with I.A. No. CAN/1/2022

Sipra Kanji.

Vs The Kolkata Municipal Corporation & Ors.

Mr. Achintya Banerjee, Mr. M. Ahmed, Mr. Apzal Ansari, ...for the review applicant. Mr. Alak Kr. Ghosh, Mr. Biswajit Mukherjee, Mr. Arijit Dey, ...for the K.M.C.

In re : I.A. No. CAN 1 of 2022.

This is an application for condonation of delay of

2586 days in filing a review application against the

judgment and order dated January 12, 2010 whereby

MAT 1118 of 2009 was disposed of.

The delay is no doubt substantial. However,

having heard learned counsel for the parties we are

satisfied that the delay has been sufficiently explained

and we are also inclined to take a lenient view in that

regard. The delay is condoned.

I.A. No. CAN 1 of 2022 is, according, disposed of.

In re : RVW 93 of 2015.

Let the review application be listed on November

24, 2022.

(Apurba Sinha Ray, J.) (Arijit Banerjee, J.)