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Sri Suman Pal vs Moumita Pal (Halder)
2022 Latest Caselaw 7366 Cal

Citation : 2022 Latest Caselaw 7366 Cal
Judgement Date : 4 November, 2022

Calcutta High Court (Appellete Side)
Sri Suman Pal vs Moumita Pal (Halder) on 4 November, 2022

04.11.2022 Item No.19 Court No.32 Avijit Mitra FA 182 of 2022

Sri Suman Pal

-versus-

Moumita Pal (Halder)

The present appeal has been preferred against the

judgment and decree passed in a matrimonial suit.

This Court does not have the determination to

hear the same and as such the matter stands released

from our list.

The parties would be at liberty to mention the

matter before the appropriate Hon'ble Court.

(Partha Sarathi Chatterjee, J.) (Tapabrata Chakraborty, J.)

 
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