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M/S. Consolidated Infracon ... vs Lakshman Prasad Agarwal
2022 Latest Caselaw 2901 Cal/2

Citation : 2022 Latest Caselaw 2901 Cal/2
Judgement Date : 30 November, 2022

Calcutta High Court
M/S. Consolidated Infracon ... vs Lakshman Prasad Agarwal on 30 November, 2022
ORDER SHEET
ODC-11


                 IN THE HIGH COURT AT CALCUTTA
               ORDINARY ORIGINAL CIVIL JURISDICTION
                      (COMMERCIAL DIVISION)

                        IA NO. GA 3 OF 2022
                                  IN
                            CS 223 OF 2021

                        IN THE MATTER OF:
           M/S. CONSOLIDATED INFRACON PRIVATE LIMITED
                               VS.
                   LAKSHMAN PRASAD AGARWAL



BEFORE:
The Hon'ble JUSTICE ARINDAM MUKHERJEE

Date: 30th November, 2022.

Appearance:

Mr. Kumarjit Banerjee, Adv. Mr. Sanchari Chakraborty, Adv. Mr. Sourojit Dasgupta, Adv. Ms. Akansha Chowdhury, Adv.

For the plaintiff

Mr. Chayan Gupta, Adv. Mr. Anujit Mookherji, Adv. Mr. Rittick Chowdhury, Adv.

For defendant

The Court :- Hearing concluded. Judgment reserved.

(ARINDAM MUKHERJEE, J.)

sb.

 
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