CS/25/2021
2022 Latest Caselaw 2811 Cal/2

ORDER SHEET
                                                                           OD-12


                 IN THE HIGH COURT AT CALCUTTA
               ORDINARY ORIGINAL CIVIL JURISDICTION


                         IA No. GA/1/2021
                                 In
                            CS/25/2021
                    VARSHA JOBANPUTRA AND ANR.
                              VERUS
                    MAHENDRA THAKKAR AND ORS.

  BEFORE:
  The Hon'ble JUSTICE ARINDAM MUKHERJEE

Date: 21st November, 2022.

Appearance:

Mr. Sakya Sen, Adv.

Mr. Meghnad Dutta, Adv. Mr.Arindam Paul, Adv.

For the plaintiffs.

Mr. Sumon Kumar Dutt, Adv.

Mr. Rajarshi Dutta, Adv. Mr. A.P. Agarwalla, Adv. For the defendant nos. 12 and 14.

Ms. Parna Mukherjee, Adv. For the defendant no.28.

The Court :- Hearing is concluded. Judgment is reserved.

(ARINDAM MUKHERJEE, J.)

snn