Tata Capital Financial Services ... vs Tanmay Sahoo And Anr
2022 Latest Caselaw 2782 Cal/2

OD-15
                                  ORDER SHEET

                                   EC/139/2019

                        IN THE HIGH COURT AT CALCUTTA
                         Ordinary Original Civil Jurisdiction
                                  ORIGINAL SIDE

                    TATA CAPITAL FINANCIAL SERVICES LTD.
                                     VS
                          TANMAY SAHOO AND ANR.


   BEFORE:
   The Hon'ble JUSTICE SHEKHAR B. SARAF

Date : 18th November, 2022 Appearance:

Mr. Swatarup Banerjee, Adv.

Mr. Avishek Guha, Adv.

Ms. Debarati Das, Adv.

Ms. Akansha Chopra, Adv.

...for the award-holder

Mr. Pratip Mukherjee, Adv.

Mr. Surajit Basu, Adv.

Mr. Omar Faruk Gazi, Adv.

...for the judgment-debtors

The Court: Mr. Tanmay Sahoo is examined in Court today. Upon

suggestion made by the Court, he has agreed to deposit Rs.75,000/- by 25th

November, 2022 by way of a demand draft.

This matter is accordingly adjourned and the award-debtor is directed to

be present on that date along with the demand draft of Rs.75,000/-

(SHEKHAR B. SARAF, J.)

R.Bhar