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Sri Daksh Singhal & Ors vs The State Of West Bengal & Ors
2022 Latest Caselaw 3029 Cal

Citation : 2022 Latest Caselaw 3029 Cal
Judgement Date : 20 May, 2022

Calcutta High Court (Appellete Side)
Sri Daksh Singhal & Ors vs The State Of West Bengal & Ors on 20 May, 2022
20.05.2022
sayandeep
Sl. No. 02
Ct. No. 05
                            WPA 18122 of 2021

                         Sri Daksh Singhal & Ors.
                                 -Versus-
                      The State of West Bengal & Ors.


             Mr. Supratic Roy
             Mr. Amit Dey
                                          ...... for the petitioners

             Mr. Rajat Dutta
                                                ..... for the State

             Mr. Sumanta Biswas
             Mr. D.K. Jain
             Mr. Bikash Shaw
                              ....... for the respondent No. 4

Mr. Sandip Ghosh Mr. Debayan Ghosh

Mr. Indranil Roy Mr. Sunit Kumar Roy ..... for the National Medical Commission

Learned counsel appearing for the parties

namely, the petitioners, the State, the respondent

No. 4 Trust, National Medical Commission and

the private respondents have filed their respective

Notes.

Hearing is concluded.

The matter is reserved for judgment.

(Moushumi Bhattacharya, J.)

 
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