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Subham Roy Choudhury vs Sreejoyee Chakraborty
2022 Latest Caselaw 2969 Cal

Citation : 2022 Latest Caselaw 2969 Cal
Judgement Date : 18 May, 2022

Calcutta High Court (Appellete Side)
Subham Roy Choudhury vs Sreejoyee Chakraborty on 18 May, 2022

18.05.2022 Item No.14-16. Mithun Ct.42 (Via Video Conference)

CRA 687 of 2017 With CRA 452 of 2018

Subham Roy Choudhury Vs.

Sreejoyee Chakraborty With CRR 341 of 2019

Ajoy Roy Choudhury Vs.

State of West Bengal & Anr.

Mr. Ajoy Roy Choudhury, Adv.

...for the appellant.

Mr. Avik Ghatak,Adv. Mr. Abhinav Rakshit, Adv.

...for the opposite party.

Mr. Ranabir Roy Chowdhury, Adv. Mr. Mainak Gupta, Adv.

...for the State.

Argument is heard.

Judgment is reserved.

(Bibek Chaudhuri, J.)

 
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