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Abhijit Kumar Talapatra vs State Of West Bengal And Others
2022 Latest Caselaw 2967 Cal

Citation : 2022 Latest Caselaw 2967 Cal
Judgement Date : 18 May, 2022

Calcutta High Court (Appellete Side)
Abhijit Kumar Talapatra vs State Of West Bengal And Others on 18 May, 2022

18th May, 2022 (D/L No.30) (SKB)

W.P.A. 3508 of 2022

Abhijit Kumar Talapatra Versus State of West Bengal and others

Mr. Debasish Saha, Mr. Moniruzzaman, Mr. Santanu Chatterjee ... for the petitioner.

Mr. Swapan Kumar Datta, Mr. Dipankar Dasgupta ... for the State.

Mr. Ashok Banerjee, Mr. Santanu Kr. Mitra, Mr. Amartya Pal ... for the W.B.S.U.

Learned counsel appearing for the parties have

handed up their respective notes.

Reserved for judgment.

(Moushumi Bhattacharya, J.)

 
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