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Sujit Kumar Chakraborty Alias ... vs The State Of West Bengal
2022 Latest Caselaw 2935 Cal

Citation : 2022 Latest Caselaw 2935 Cal
Judgement Date : 17 May, 2022

Calcutta High Court (Appellete Side)
Sujit Kumar Chakraborty Alias ... vs The State Of West Bengal on 17 May, 2022

17.05.2022

D/L 10 ab

CRA 365 of 1986 Sujit Kumar Chakraborty alias Bapi

-Vs-

The State of West Bengal

Learned Amicus is not present in Court today. The notes are on record.

Reserved for judgment.

(Moushumi Bhattacharya, J.)

 
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