Mintu Sk. Alias Mustafa vs Unknown
2022 Latest Caselaw 2931 Cal

17-05-2022 IN THE HIGH COURT AT CALCUTTA Subha Criminal Revisional Jurisdiction Item no.14 Ct no.34 CRA 463 of 2009

In the matter of : Mintu Sk. alias Mustafa .....Appellant.

In Re : A petition of appeal under Section 374(2) of the Code of Criminal Procedure.

Mr. Ayan Bhattacharyya Mr. Apalak Basu ....for the appellant.

Mr. Saswata Gopal Mukherji, ld. PP Mr. Sourav Chatterjee .....for the State.

Hearing is concluded and judgment is reserved.

All concerned parties are to act in terms of a copy of this order

duly downloaded from the official website of this court.

[Tirthankar Ghosh, J]