Citation : 2022 Latest Caselaw 2866 Cal
Judgement Date : 13 May, 2022
1 13.05.2022
D/L 12 ab
CRA 208 of 1993
Ghanashyam Mondal
-Vs-
The State of West Bengal
Ms. Debadrita Mondal, ... as Amicus Curiae
Ms. Mamata Jana, ... for the State
The learned Amicus and the learned counsel for the State
have indicated their points by way of short notes.
Reserved for judgment.
(Moushumi Bhattacharya, J.)
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