Sps Steels Rolling Mills Limited & ... vs Union Of India & Ors
2022 Latest Caselaw 2729 Cal

10.05.2022
rc/ct.no.02
Item No.39
                              WPA No. 7498 of 2022
                      SPS Steels Rolling Mills Limited & Ors.
                                      Versus
                              Union of India & Ors.


                    Mr. Anup Kumar
                    Mr. Avra Majumder
                    Ms. Sinthia Bala
                                                    ...for the Petitioners

                    Mr. S. Roy Chowdhury       ....for the Respondents

Heard learned counsel appearing for the parties.

Learned counsel appearing for the petitioners

submits that the issue involved in this writ petition is

covered by an unreported judgment passed by this Court

on July 08, 2021 in the case of Ultra Tech Nathdwara

Cement Limited Vs. Union of India [WPA 2036(W) of 2002

with CAN 1/2021] and also a decision of the Hon'ble

Supreme Court of India.

Learned counsel appearing on behalf of the

petitioners shall hand over copies of those judgments to

the learned counsel appears for the petitioners upon

which he wants to rely and which may be considered by

Mr. Roy Chowdhury, learned counsel for the

respondents.

List this matter for further consideration on May

16, 2022.

(Md. Nizmuddin,J)