Citation : 2022 Latest Caselaw 2644 Cal
Judgement Date : 6 May, 2022
06.05.2022
Sk & Ali
WPA 19959 of 2014
The West Bengal State Co-Operative Bank Ltd. & Anr.
Vs Punjab National Bank & Ors.
Mr. Shaktinath Mukherjee, Ld. Sr. Counsel, Mr. Saptangshu Basu, Ld. Sr. Counsel Mr. Sukanta Chakraborty, Mr. Anindya Halder ...for the petitioners.
Ms. Aparajita Rao Ms. Sutapa Mitra ...for the P.N.B.
Mr. Alok Kumar Banerjee, Mr. Arunabha Sarkar ......for the RBI.
Hearing concluded.
Judgment reserved.
(Aniruddha Roy, J.)
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