Md. Ferdaus vs Unknown
2022 Latest Caselaw 2558 Cal

                                   C.R.M. 6361 of 2021
05.05.2022

Sl. 85 In Re: - An application for cancellation of bail under Section Court No.29 439(2) of the Code of Criminal Procedure. sourav And

In the matter of: Md. Ferdaus ....petitioner.

Mr. Dipanjan Chatterjee Mr. Kalyan Kumar Bhattacharjee Ms. Reshmi Khatun ...for the petitioner. Mr. Arup Mandal ...for the State.

Mr. Sabir Ahmed ...for the private opposite parties.

Hearing concluded and judgment reserved.

Case diary be retained till the delivery of the judgment.

(Debangsu Basak, J.)

(Bibhas Ranjan De, J.)