Citation : 2022 Latest Caselaw 2499 Cal
Judgement Date : 2 May, 2022
2nd May, 2022 (D/L No.17) (SKB)
W.P.A. 15372 of 2014
Krishna Nath Versus University Grants Commission and others
Mr. Subir Sanyal, Mr. Ratul Biswas, Ms. Sumouli Sarkar, Mr. Sagnik Roy Chowdhury, Mr. Ishan Bhattacharya, Mr. Aranya Basu ... for the petitioner.
Mr. Pulak Ranjan Mandal, Mrs. Bandana Mandal ... for the W.B.C.S.C.
Mr. Anil Kumar Gupta ... for the U.G.C.
Heard learned counsel appearing for the petitioner
and the U.G.C.
List this matter on 16th May, 2022 under the
heading "For Judgment".
(Moushumi Bhattacharya, J.)
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