Citation : 2022 Latest Caselaw 2497 Cal
Judgement Date : 2 May, 2022
02.05.2022
d.g.
Ct. No.34 CRR 264 of 2009
Masarul Sk. & Anr.
vs.
The State of West Bengal
Ms. Anasuya Sinha, Mr. Debapratim Guha, Mr. Rajiv Lochan Chakraborty, Mr. Priyanjit Kundu, Ms. Anchita Sarkar.
... for the petitioners
Mr. Arijit Ganguly, Ms. Manisha Sharma.
.... For the State
Learned Advocate appearing for the appellants and
the State conclude their arguments.
Judgment is reserved.
(Tirthankar Ghosh, J.)
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