Union Of India vs Neo Built Corporation
2022 Latest Caselaw 1632 Cal/2

OD-17
                            ORDER SHEET

                             AP/1717/2015

                  IN THE HIGH COURT AT CALCUTTA
                   Ordinary Original Civil Jurisdiction
                            ORIGINAL SIDE

                           UNION OF INDIA
                                -VS-
                       NEO BUILT CORPORATION


  BEFORE:
  The Hon'ble JUSTICE KRISHNA RAO
  Date : May 18, 2022.
                                                                  Appearance:
                                                     Ms. Aparna Banerjee, Adv.
                                                            ...for the petitioner

                                                       Mr. Sakya Sen, Sr. Adv.
                                                      Mr. Supratim Laha, Adv.
                                                      Mr. Sabyasachi Sen, Adv.
                                                           ...for the respondent

The Court: Hearing concluded. Fixed for judgment.

(KRISHNA RAO, J.)

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